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Breaking | Domestic civil aviation operations to recommence in a calibrated manner from 25th May, 2020

Breaking | Domestic civil aviation operations to recommence in a calibrated manner from 25th May, 2020

Domestic civil aviation operations will recommence in a calibrated manner from Monday 25th May 2020. All airports & air carriers are being

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Published on May 20, 2020October 3, 2023By Bhumika Indulia

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Domestic civil aviation operations will recommence in a calibrated manner from Monday 25th May 2020.

All airports & air carriers are being informed to be ready for operations from 25th May.

Standard Operating Protocols for passenger movement are also being separately issued by.

Hardeep Singh Puri, Civil Aviation Minister

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COVID-19 Domestic Civil Aviation Operations Lockdown SOPs for Passenger Movement

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