Kerala High to open with its full working strength from 18th May, 2020 after the Mid Summer Vacation, if there are no Government restrictions regarding the attendance.

Conveyance facility arrangements are being made in coordination with KSRTC.

Kerala High Court Staff canteen has also informed that parcel facilities at limited scale, subject to the restrictions fixed by the Registry will be available from the Staff Canteen.

Read the Official Memorandum here: 

Official Memorandum


Kerala High Court

[Official Memorandum dt. 15-05-2020]

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