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Actg. President B.S.V Prakash Kumar transferred from NCLT, Chennai to NCLT, Mumbai

Actg. President B.S.V Prakash Kumar transferred from NCLT, Chennai to NCLT, Mumbai

National Company Law Tribunal decides to transfer B.S.V Prakash Kumar, Member (Judicial) (acting President) from NCLT, Chennai to NCLT Mumbai. National Company

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Published on May 12, 2020May 12, 2020By Bhumika Indulia

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National Company Law Tribunal decides to transfer B.S.V Prakash Kumar, Member (Judicial) (acting President) from NCLT, Chennai to NCLT Mumbai.

National Company Law Tribunal

Office Order dt. 12-05-2020

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B.S.V Prakash Kumar NCLT Chennai NCLT Mumbai Transfer order

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