School of Law, Sharda University, presents the 1st Anand Swaroop Gupta Memorial National Virtual Moot Court Competition, 2020 to be held from May 27th to 29th, 2020.

The Moot Problem is based on Constitutional Law.

The Competition is open to bona-?de undergraduate students of recognized Colleges/Institutions/Universities who are currently pursuing their Bachelors Degree in Law i.e. 3 year LLB or 5 year Integrated or Honors’ LLB Programme with all combinations on a regular basis.

For more details, refer Virtual Moot Court Competition Brochure 2020

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