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SC Collegium recommends transfer of Justice A.M. Badar of Bombay HC to Kerala HC

SC Collegium recommends transfer of Justice A.M. Badar of Bombay HC to Kerala HC

Appointments & Transfers News

Published on May 2, 2020May 2, 2020By Devika Sharma

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Supreme Court Collegium recommends transfer of Justice A.M. Badar, Judge, Bombay High Court to Kerala High Court.

Collegium Resolutions

[Statement dt. 27-04-2020]

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Tagged with: Bombay High Court, Justice A.M. Badar, Kerala High Court, Supreme Court Collegium

Written by Devika Sharma

Senior Editorial Assistant (Legal)

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