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President, after consultation with the Chief Justice of India, transfers Justice Mohammad Rafiq, Chief Justice of the Meghalaya High Court, as Chief
President, after consultation with the Chief Justice of India, transfers Justice Mohammad Rafiq, Chief Justice of the Meghalaya High Court, as Chief Justice of the Orissa High Court and to direct him to assume charge of the office of the Chief Justice of the Orissa High Court.
Ministry of Law and Justice
[Notification dt. 23-04-2020]
SCC Online Weekly Rewind Episode 20 ft. Devika Sharma, Senior Editorial Assistant is out now. The written episode along with the video
Watch Weekly Rewind Video Supreme Court SC invokes independence of judiciary, separation of powers to invalidate amendments in Finance Act, 2017 prescribing
18th episode of SCC Online Weekly Rewind featuring Nilufer Bhateja, Associate Editor bringing you the most important and interesting stories from the
Watch the latest episode of SCC Online Weekly Rewind Episode 17 featuring Devika Sharma, Senior Editorial Assistant (Legal). Highlight of the Week