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Appointments & Transfers
Chhattisgarh HC | Appointment of 3 Permanent Judges & 1 Additional Judge

Chhattisgarh HC | Appointment of 3 Permanent Judges & 1 Additional Judge

President appoints S/Shri Justices (i) Parth Prateem Sahu, (ii) Gautam Chourdiya and (iii) Smt. Justice Rajani Dubey, Additional Judges of the Chhattisgarh

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Published on April 24, 2020April 24, 2020By Bhumika Indulia

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President appoints S/Shri Justices (i) Parth Prateem Sahu, (ii) Gautam Chourdiya and (iii) Smt. Justice Rajani Dubey, Additional Judges of the Chhattisgarh High Court, to be Judges of the Chhattisgarh High Court with effect from the date they assume charge of their respective offices

President is pleased to appoint Smt. Vimla Singh Kapoor, to be an Additional Judge of the Chhattisgarh High Court for a period of one year with effect from 18th June, 2020.

Notification

Notification

Ministry of Law and Justice

[Notifcation dt. 21-04-2020]

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One comment

MANGILALNAYAK Apr 24, 2020

Hi

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