Aarogya Setu, a mobile application, has been developed by the Government of India to connect the people of India with essential health services to collectively fight against pandemic (Covid-19) outbreak.

The mobile application is aimed at augmenting the initiatives of the Government of India, particularly the Department of Health, in proactively reaching out to and informing the users of the application regarding risks, best practices and relevant advisories pertaining to the containment of COVID-19. It also helps significantly in contact-tracing and curbing the spread of Covid-19.

Considering the benefits and advantage of Aarogya Setu mobile application, all the officers/officials of this Court are requested to download, install and use the same.


Delhi High Court

[Office Order dt. 13-04-2020]

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