The Department of Financial Services, Ministry of Finance had issued detailed guidelines on disbursal of money to beneficiaries of Pradhan Mantri Garib Kalyan Yojana (PM-GKY) through banks, during 21-day lockdown to fight COVID-19.

In pursuance of these guidelines, Secretary, Union Ministry for Home Affairs (MHA), Ajay Kumar Bhalla has written to all States/UTs requesting them to take all necessary measures to ensure smooth disbursal of money to the beneficiaries of PM-GKY, while observing norms of social distancing.

The Departments concerned of State Government/UT Administration, District authorities and field agencies may be informed about the guidelines for strict compliance, the communication stated

Click here to see Communication to States


Ministry of Home Affairs

[Press Release dt. 02-04-2020]

[Source: PIB]

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