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COVID-19 | Sikkim HC| Guidelines issued in view of nationwide lockdown to continue upto 14th April, 2020

COVID-19 | Sikkim HC| Guidelines issued in view of nationwide lockdown to continue upto 14th April, 2020

In view of complete nationwide lockdown for twenty-one days from the midnight of 24th March 2020, it is hereby informed to all

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Published on March 30, 2020April 1, 2020By Bhumika Indulia

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In view of complete nationwide lockdown for twenty-one days from the midnight of 24th March 2020, it is hereby informed to all concerned that Notification No. 77/HCS dated 18th March 2020, Guidelines to the District Courts bearing reference No. 78/HCS dated 18th March 2020 and Circular No. 33/Confdl/HCS dated 24th March 2020 will continue upto 14th April 2020.

Sikkim High Court

[Circular dt. 30-03-2020]

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