In view of Novel Corona Virus (Covid-19), Virtual Courts is created in the High Court of Karnataka, Principal Bench, Bengaluru. Advocates/Party-in-person can digitally appear by using Video’s/Skype to represent their cases listed before the Hon’ble High Court of Karnataka, Principal Bench, Bengaluru and Benches at Dharwad and Kalaburagi. Advocates/Party-in-person are requested to share their case details, video/Skype ID to email IDregcomp@hck.gov.in of Registrar (Computers).
The concerned Advocates/Party-in-person will be informed about the slot given for their appearance through digital means.
Karnataka High Court
[Notification dt. 21-03-2020]
Please permit me to file 4 MVC cases.
Please permit me to file 4 MVC cases and to file vouchers in one of the MVC casr