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NUALS wins 8th RMLNLU-SCC Online International Media Law Moot Court Competition 2020

NUALS wins 8th RMLNLU-SCC Online International Media Law Moot Court Competition 2020

Reported by Suzann Dinu and Vanshika Doshar

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Published on March 16, 2020By Bhumika Indulia

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NUALS team comprising of Padmavathi Prasad (3rd year), Abhinav Mathur (4th year) and Pankaj Kumar Shukla (4th year) won the 8th RMLNLU-SCC Online International Media Law Moot Court Competition 2020.

The team comprising of Sumana Roy Chowdhury, Bhumica Veera and Dharmi Jilka were runners up in the 8th RMLNLU- SCC Online International Media Law Moot Court Competition, 2020.

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One comment

Alpana Tiwari Mar 22, 2020

Congratulations

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