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SC Collegium recommends — Transfer of Justice S.N. Satyanarayana to Punjab and Haryana HC

SC Collegium recommends — Transfer of Justice S.N. Satyanarayana to Punjab and Haryana HC

Supreme Court Collegium recommends the transfer of Justice S.N. Satyanarayana, Judge, Karnataka High Court to Punjab & Haryana High Court. Supreme Court

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Published on March 9, 2020By Bhumika Indulia

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Supreme Court Collegium recommends the transfer of Justice S.N. Satyanarayana, Judge, Karnataka High Court to Punjab & Haryana High Court.

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