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Collegium recommends — Transfer of Justice Alok Singh of Uttaranchal HC to Allahabad HC

Collegium recommends — Transfer of Justice Alok Singh of Uttaranchal HC to Allahabad HC

Supreme Court Collegium recommends transfer of Justice Alok Singh, Judge, Uttarakhand High Court to Allahabad High Court. Supreme Court Collegium [Notification dt.

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Published on March 9, 2020March 9, 2020By Bhumika Indulia

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Supreme Court Collegium recommends transfer of Justice Alok Singh, Judge, Uttarakhand High Court to Allahabad High Court.

Supreme Court Collegium

[Notification dt. 05-03-2020]

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Allahabad High Court Justice Alok Singh Supreme Court Collegium Uttaranchal High Court

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