Table of Contents
Articles
Conceptualising Interaction Between Cryptography and Law
Pratik Prakash Dixit……………………………………………………. 327
3D Printing – An Analysis of Liabilities and Potential Benefits Within the Indian Legal Framework
Shardha Rajam & Adya Jha………………………………………….. 359
Life Imprisonment in India: A Short History of A Long Sentence
Nishant Gokhale………………………………………………………… 393
Privacy and Citizenship in India: Exploring Constitutional Morality and Data Privacy
Nupur Chowdhury……………………………………………………….. 417
Is Being A ‘Person’ Essential for the Environment to Hold Rights? Assessing the Legitimacy of Environmental Personhood and Alternative Approaches
Akshita Jha & Adrija Ghosh………………………………………….. 465
Book Review
The BRICs-Lawyers’ Guide to Global Cooperation
Sandeepa Bhat………………………………………………………….. 511