President appoints Abhay Ahuja to be an Additional Judge of the Bombay High Court, for a period of two years with effect from the date he assumes charge of his office.
Ministry of Law and Justice
[Notification dt. 27-02-2020]
The Supreme Court has held that allowing movie goers to carry their own food and beverages to a movie hall would be akin to permitting a customer who visits a restaurant to carry their own food and eat it within the premises of that restaurant.