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Appointments & Transfers
Justice Ravi Vijaykumar Malimath of Karnataka HC has been transferred to Uttaranchal HC

Justice Ravi Vijaykumar Malimath of Karnataka HC has been transferred to Uttaranchal HC

Published on February 27, 2020February 28, 2020By Bhumika Indulia

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President after with consultation with Chief Justice of India gave the transfer orders of Justice Ravi Vijaykumar Malimath, Judge of the Karnataka High Court to Uttaranchal High Court.

Ministry of Law and Justice

[Notification dt. 26-02-2020]

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