Bombay HC notifies — Designation of 22 Advocates as Senior Advocates

In exercise of the powers conferred by Section 16 (2) of the Advocates Act, 1961 and in accordance with the Rules framed

In exercise of the powers conferred by Section 16 (2) of the Advocates Act, 1961 and in accordance with the Rules framed by the High Court thereunder the High court of Judicature at Bombay is pleased to designate following advocates as Senior Advocates, with effect from 10th February 2020:-

Rajkumar Bhaskar Thakare

Jayant Pandurang Mulgaonkar

Mukesh Vitthalrao Samarth

Ramchandra Gajanan Ramani

Agnelo Francis Diniz

Rajendra Vyankatesh Pai

Ravindra Laxmanrao Khapre

Tushad Khurshcd Cooper

Santosh Rama Rivankar

Sanjog Sadanand Parab

Rajendra Adhik Shirodkar

Manoj Shamrao Mohite

Pradeep Shivnarian Jetly

Rajendraumar Sudhakar Deshmukh

Vijaykumar Damodhar Sapkal

Vishwajit Parshuram Sawant

Aabad Harshad Ponda

Snehal Krishnakant Shah

Nikhil M Sakhardande

Birendra Kumar Saraf

Zal Tehmtan Andhyarujina

Sharan Haresh Jagtiani


[Notification dt. 11-02-2020]

[Bombay High Court]

 

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