The Supreme Court Collegium in its meeting held on 05-02-2020 approved the proposal for appointment of following five Additional Judges of Karnataka High Court as Permanent Judges of that High Court:

1. Shri Justice Mohammad Nawaz,
2. Shri Justice H.T. Gowda Narendra Prasad,
3. Shri Justice Ashok G. Nijagannavar,
4. Shri Justice Hethur P. Sandesh, and
5. Shri Justice Krishnan Natarajan


[Collegium Statement dt. 05-02-2020]

Supreme Court of India

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