The Eleventh NLU Anti-Trust Law Moot Court Competition, 2020 [March 13th – 15th, Jodhpur, Register by Feb 1, 2020] 

About

11th NLU Antitrust Law Moot Court Competition, 2020 is being held in association with Cyril Amarchand Mangaldas and knowledge partners SCC Online and Eastern Book Company, under the patronage of the Competition Commission of India.

Over the last ten years, this competition has grown into one of the biggest moot court competitions in India owing to challenging problems and excellent judging. Likewise, it witnesses the participation of some of the best law colleges in the country.

Participants get the opportunity to argue before expert practitioners and academicians, including judges from Cyril Amarchand Mangaldas and the Competition Commission of India.

Venue

National Law University, Jodhpur

Dates

13th – 15th March, 2020.

Moot Proposition

Click HERE

Rules

Click HERE

Official Invitation

Click HERE

Important Dates

§  Commencement of Registration and Release of the Proposition: January 8, 2020

§  Last Date for seeking Clarifications to the Proposition : January 15, 2020

§  Release of Clarifications to the Proposition : January 20, 2020

§  Last Date of Registration for the Competition : February 1, 2020

§  Last Date for Submission of Electronic Copy of the Memorials : March 08, 2020

§  Competition Dates : March 13-15, 2020

 

Provisional Registration

Provisional registration, in case the team composition has not been determined, may be done by sending an e-mail confirming participation.

Kindly direct all correspondence related to the competition to antitrustnlumoot@gmail.com

Cash Prizes
  • Winning Team: Rupees 45,000
  • Runners Up Team: Rupees 30,000
  • Best Memoranda: Rupees 7,000
  • Best Researcher: Rupees 4,000
  • Best Student Advocate: Rupees 6,000
  • Second Best Student Advocate: Rupees 4,000
  • Best Student Advocate of the Finals: Rupees 4,000

Apart from cash prizes, participants also stand a chance to win prizes sponsored by SCC Online and Eastern Book Company.

Contact:

For any queries, kindly write to antitrustnlumoot@gmail.com or contact any of the following persons:

Arunima Vijay: +91-9571200865, Co- Convenor, Moot Court Committee

Rajat Sharma: +91-9829530170, Co- Convenor, Moot Court Committee

Shreya Singh: +91- 9818005885, Co- Convenor, Moot Court Committee

For further details, click HERE

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.