National Institute of Design (Amendment) Act, 2019 comes into force

S.O. 176(E).—In exercise of the powers conferred by sub-section (2) of section 1 of the National Institute of Design (Amendment) Act, 2019

S.O. 176(E).—In exercise of the powers conferred by sub-section (2) of section 1 of the National Institute of Design (Amendment) Act, 2019 (38 of 2019), the Central Government hereby appoints the 13th day of January, 2020 as the date on which all the provisions of the said Act shall come into force.


Ministry of Commerce and Industry

[Notification dt. 13-01-2020]

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