National Law University and Judicial Academy Assam cordially invites your Institution/University to take part in the 2nd Edition of Vox Anatolis National Moot Court Competition,2020.
National Law University and Judicial Academy Assam is a premier law institute in Guwahati, Assam. It is the only NLU in entire North East Region, thus has an inherent responsibility to bring to light the prominent legal issues of North-East India. The “Vox Anatolis” NMCC was conceptualised in this regard .
“Vox Anatolis” means voice of the east. National Law University and Judicial Academy Assam had organised the first edition of this Moot Court Competition back in March, 2019. Back then, the subject of the Moot was the constitutionality of Citizenship Amendment Act. When India was oblivious to CAA, we had made it the subject matter of our moot court competition. This time around the subject of our moot is NRC and the rights of detained foreigners, which is perhaps the next big conundrum that is going to appear in the legal and political horizon of India.
Deadlines:- Moot Problem Release Date:- 9th January, 2020
Last Date of Registration:- 6th February, 2020
Last Date to seek Clarification regarding Moot Problem:- 18th February,2020
Release of List of Clarifications:- 20th February ,2020
Last Date of Submission of Soft Copy of Memorandum:- 1st March,2020
Submission of Hard Copy of Memorandum:- 6th March,2020
( At the venue of the competition)
Competition:- 6th to 8th March,2020
Contact info:-
Aviral Vats (Convener): +91 8178157688
Manisha Bharati: 9557137066
Sudarshan Goswami: 8876946226
Shrestha Banerjee: 8723998954
Google Drive Link:- Click Here
Email Id:- voxanatolis@gmail.com
