The third edition of Dr. R.U. Singh Memorial National Moot Court Competition, 2020 is been organized by Lucknow University Moot Court Committee from 14 – 16 February, 2020.

The 2nd edition of the event saw participation from law schools from all over the country including top law schools such as GLC Mumbai, NLU Assam, NLU Shimla, Symbiosis Pune, Faculty of Law Delhi University, School of Law NMIMS, Indraprastha University, Amity University etc with the winners being School of Law, Christ University. This edition of our flagship event aspires to take the event a step ahead of our previous edition.

The event will be marked by the presence of many luminaries in the field of law including High Court judges and other renowned people from the field of law.
We are also proud to announce that the 3rd Dr. R.U. Singh Memorial moot court competition will be the first moot court competition of the country to be based on Article 370. It will give a chance to the students to argue on the legal aspects of one of the most heated topic of our country which is the validity of the special status which was given to the state of Jammu and Kashmir It will surely be one of a kind experience for the participants. This will also give the participants to put forward their stand on the issue from legal point of view unlike the political debates which are focused only on the fact whether the step by a particular government was right or wrong and not whether the article is justified legally in the present scenario or not.

For more details, refer INVITATION BROCHURE

MOOT PROPOSITION

RULES AND REGISTRATION FORM

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