Lok Sabha has passed The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Bill, 2019 today.

The Major heads under the bill are —

  • Formation of Union territory of Dadra and Nagar Haveli and Daman and Diu
  • Amendment of Article 240 of Constitution
  • Amendment of the First Schedule to Constitution
  • Allocation of seats in House of People
  • Provisions as to sitting members
  • Extension of jurisdiction of High Court of Bombay
  • Assets and Liabilities
  • Provisions as to Services

*Please follow the link to read the bill: The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Bill, 2019


Lok Sabha

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