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Breaking | Appointment of Justice Akil Kureshi as Chief Justice of Tripura HC notified

Breaking | Appointment of Justice Akil Kureshi as Chief Justice of Tripura HC notified

Appointments & Transfers News

Published on November 8, 2019November 8, 2019By Devika

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President is pleased to appoint Justice Akil Kureshi of Bombay High Court to be the Chief Justice of Tripura High Court with effect from the date he assumes charge of his office.

Ministry of Law and Justice

[Notification dt. 08-11-2019]

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