The latest issue of NLSIU Journal — Indian Journal of Law and Technology [Vol 14 Issue 2] has been published now.

Contents

Special Country Report

Establishing Appropriate Best Practices in Intellectual Property Management and Technology Transfer in the United Arab Emirates: Building Human Capital, Global Networks and Institutional Infrastructure to Drive Sustainable Knowledge-Based, Innovation-Driven Development

Stanley P. Kowalski ………………………………………………………… 77

Articles

The Conundrum of Internet Jurisdiction and how Us Law has Influenced the Jurisdiction Analysis in India

Julia Hörnle …………………………………………………………………… 183

 

The Right-to-Education Responsibilities of Book Publishing Companies

Emmanuel Kolawole Oke ………………………………………………… 212

 

Plant Breeders’ Rights, Farmers’ Rights and Food Security: Africa’s Failure of Resolve and India’s Wobbly Leadership

Chidi Oguamanam …………………………………………………………. 240

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