A team representing SLS Pune at the 3rd Surana and Surana UILS National Environmental Law Moot Court Competition, 2019 emerged as winners of the moot. It was held at UILS, Chandigarh from 27th of Sept till the 29th of Sept. The team comprised of Sushma Rao, Vaishnavi Venkatesan and Joanna Joshua. Vaishnavi Venkatesan won the Best Student Advocate Award and Joanna Joshua won the Award of Best Speaker in the Finals.

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