Order of appointment of Acting Chief Justice of the Rajasthan High Court

President appoints Justice Mohammad Rafiq, senior-most Judge of the Rajasthan High Court, to perform the duties of the office of Chief Justice of that High Court with effect from the date Justice Shripathi Ravindra Bhat relinquishes the charge as Chief Justice of the Rajasthan High Court consequent upon his appointment as a Judge of the Supreme Court of India.


Ministry of Law and Justice

[Notification dt. 20-09-2019]

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