Two teams from Bharati Vidyapeeth’s New Law College, Pune participated in the 5th Amity National Trial Advocacy Competition, 2019 organised by Amity Law School, Jaipur. One team comprising of Prachi Bhardwaj, Suryansh Vashishth and Sanjana Sachdev emerged the 1st Runners Up in the competition.

Skand Bajpai, a participant from another team emerged the Best Advocate at the competition. The second team comprising of Skand, Apratim De and Abhyudaya Mishra reached the Semi Finals of the event and were short by only 0.5 marks to qualify for the finals.

Skand Bajpai

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