Reconsideration of the proposal of transfer of Justice Amit Rawal, Judge, Punjab & Haryana High Court.

Collegium, vide Minutes dated 28-08-2019 recommended transfer of Justice Amit Rawal, Judge, Punjab & Haryana High Court, in the interest of better administration of justice, to Kerala High Court.

Upon being requested to send his response in terms of the Memorandum of Procedure, Justice Amit Rawal vide representation dated 2-09-2019, for reasons stated therein, has requested for reconsideration of his proposed transfer to Kerala High Court.

On reconsideration, the Collegium is of the considered view that it is not possible to accede to his request. The Collegium, accordingly, reiterates its recommendation dated 28-09-2019 for transfer of Justice Amit Rawal to Kerala High Court.


[Collegium Resolution dt. 03-09-2019]

Supreme Court of India

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.