In exercise of the powers conferred by clause (a) of sub-section (1) of Section 35 of the Unlawful Activities (Prevention) Act, 1967, the Central Government hereby makes the following amendment in the Fourth Schedule to the said Act and declares the following as terrorists.

  • Maulana Masood Azhar @ Maulana Mohammad Masood Azhar Alvi @ Vali Adam Issa is founder, chief and key leader of proscribed terrorist organisation Jaish-e-Mohammad, which is listed as a terrorist organisation under the First Schedule to the Unlawful Activities (Prevention) Act, 1967
  • Hafiz Muhammad Saeed @ Hafiz Mohammad Sahib @ Hafiz Mohaddad Sayid @ Hafiz Muhammad @ Hafiz Saeed @ Hafez Mohammad Saeed @ Hafiz Mohammad Sayeed @ Mohammad Sayed @ Muhammad Saeed is founder, chief and key leader of proscribed terrorist  organisation Lashkar-e-Taiba (LeT) / Jamat-ud-Dawa (JuD)
  • Zaki-ur-Rehman Lakhvi @ Abu Waheed Irshad Ahmad Arshad @ Kaki Ur-Rehman @ Zakir Rehman Lakhvi @ Zaki-Ur-Rehman Lakvi @ Zakir Rehman is the chief operational commander of Lashkar-e-Taiba (LeT) and also one of its founder members
  • Dawood Ibrahim Kaskar @ Dawood Hasan Shiekh Kaskar @ Dawood Bhai @ Dawood Sabri @ Iqbal Seth @ Bada Patel @ Dawood Ebrahim @ Sheikh Dawood Hassan @ Abdul Hamid Abdul Aziz @ Anis Ibrahim @ Aziz Dilip @ Daud Hasan Shaikh Ibrahim Kaskar @ Daud Ibrahim Memon Kaskar @ Dawood Hasan Ibrahim Kaskar @ Dawood Ibrahim Memon @ Kaskar Dawood Hasan @ Shaikh Mohd Ismail Abdul Rehman @ Dowood Hassan Shaikh Ibrahim @ Dawood Bhai Low quality @ Ibrahim Shaikh Modh Anis @ Shaikh Ismail Abdul @ Sheikh Farooqi @ Iqbal Bhai runs an international underworld crime syndicate and is involved in perpetrating acts of terror, promoting religious fundamentalism, terror financing, arms smuggling, circulation of counterfeit currency, money laundering, narcotics, extortion and benami real estate business in India and abroad and is also involved in assassination attempts on prominent personalities to create social disharmony and terrorise common man.

*Please follow the link to read the detailed notification.


Ministry of Home Affairs

[Notification dt. 04-09-2019]

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