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Telangana HC | Order of appointment of 3 Judges

Telangana HC | Order of appointment of 3 Judges

President is pleased to appoint the following 3 as the Judges of Telangana High Court: Tadakamalla Vinod Kumar Annireddy Abhishek Reddy Kunuru

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Published on August 26, 2019August 26, 2019By Bhumika Indulia

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President is pleased to appoint the following 3 as the Judges of Telangana High Court:

Tadakamalla Vinod Kumar
Annireddy Abhishek Reddy
Kunuru Lakshman

[Notification dt. 23-08-2019]

Ministry of Law and Justice

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