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Kerala HC | Appointment of 3 Additional Judges to be Judges

Kerala HC | Appointment of 3 Additional Judges to be Judges

President appoints the following 3 Additional Judges to be the Judges of Kerala High Court: Justice Ashok Menon Justice Annie John Justice

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Published on August 22, 2019August 22, 2019By Bhumika Indulia

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President appoints the following 3 Additional Judges to be the Judges of Kerala High Court:

Justice Ashok Menon
Justice Annie John
Justice Narayana Pisharadi R.

[Notification dt. 21-08-2019]

Ministry of Law and Justice

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3 Additional Judges Judges Kerala High Court Order of Appointment

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