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Bharat Ratna Awards 2019 | Former President Pranab Mukherjee receives the highest civilian award

Bharat Ratna Awards 2019 | Former President Pranab Mukherjee receives the highest civilian award

The President of India, Shri Ram Nath Kovind, presented Bharat Ratna Awards to : Shri Nanaji Deshmukh (posthumously), Dr Bhupendra Kumar Hazarika

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Published on August 9, 2019August 9, 2019By Bhumika Indulia

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The President of India, Shri Ram Nath Kovind, presented Bharat Ratna Awards to :

Shri Nanaji Deshmukh (posthumously),

Dr Bhupendra Kumar Hazarika (posthumously) and

Shri Pranab Mukherjee, at an Investiture Ceremony held at Rashtrapati Bhavan today (August 8, 2019).

[Image Courtesy: Hindustan Times]

[Press Release dt. 08-08-2019]

[Rashtrapati Bhavan]

The President of India | Shri Ram Nath Kovind

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