As reported by media, Andhra Pradesh Assembly passes the Andhra Pradesh Employment of Local Candidates in Industries/Factories Act, 2019, that would offer 75% reservation.

“Privates jobs across factories, industrial units, joint ventures, private projects will be reserved for local Andhra people.”

The new law states that if locals with necessary skills are not available, then the companies would have to train them in association with the State Government in order to hire them.

Companies will have to comply with the new Act within three years of the beginning of its operations.


[Source: TOI]

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