6th HSF-NLU Delhi International Negotiation Competition, 2019 Reported by Shruti Srivastava Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Published on July 18, 2019July 17, 2019By Bhumika Indulia National Law University Delhi will be hosting the 6th HSF-NLU Delhi International Negotiation Competition from 6th to 8th September 2019. For more information, click HERE For Rules, Click HERE Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Related Leave a comment
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