NLUJ wins runner’s up trophy at 5th UPES National Trial Advocacy Competition, 2019.

Reported by Srishti Rai

Published on By

National Law University’s team comprising of Naman Jain, Namrata Jeph, and Shubhangi Singh has been adjudged as Runners-Up at the 5th UPES National Trial Advocacy Competition, 2019.

 

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