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Supreme Court of India | President re-appoints Atma Ram Nadkarni, Senior Advocate as Additional Solicitor General of India

Supreme Court of India | President re-appoints Atma Ram Nadkarni, Senior Advocate as Additional Solicitor General of India

F.No. J-11013/7/2016-Judicial—The President is pleased to re-appoint Shri Atma Ram Nadkarni, Senior Advocate as Additional Solicitor General of India in the Supreme

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Published on May 15, 2019May 15, 2019By Bhumika Indulia

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F.No. J-11013/7/2016-Judicial—The President is pleased to re-appoint Shri Atma Ram Nadkarni, Senior Advocate as Additional Solicitor General of India in the Supreme Court of India with effect from 10.05.2019 till 30.06.2020, or until further orders, whichever is earlier.

[Notification dt. 14-05-2019]

Ministry of Law and Justice

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Additional Solicitor General of India Atma Ram Nadkarni Re-Appoints Senior Advocate Supreme Court of India

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