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NLSIU Ranked No. 1 Law School by NIRF Ranking 2019

NLSIU Ranked No. 1 Law School by NIRF Ranking 2019

Reported by Apurva Singh

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Published on April 12, 2019April 12, 2019By Bhumika Indulia

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In the fourth edition of the Indian rankings, the National Law School of India University, Bengaluru has this year too emerged as number 1 among law schools. The National Institutional Ranking Framework (NIRF) 2019 were announced on Monday by President Ram Nath Kovind.

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