Over the past few decades “Law and Economics” has grown as a niche area dealing with interface of the two subjects, wherein economic tools are used to better understand the efficiency and working of Law.
The Centre in the past has successfully undertaken research on the analysis of policies from an economic point of view and collaborated with multiple universities and institutes from across the world to conduct seminars and certificate courses in pursuance of this goal. Keeping the same moto in mind the GNLU Centre for Law & Economics launched the GNLU Journal of Law & Economics which was received well by many in various academic circles. You may visit the same by clicking here.
In furtherance of this objective, this year, the Centre is organising the 2nd All India Essay Competition on ‘Law and Economics’.
The essay competition comes out as a great opportunity for the students to research as per their interests in Law and make an economic analysis of the same and get it published with the GJLE (Vol. 2).
Registration Link: click HERE (this remains open until the last date of submission of the essay).
There are three categories of prizes:
- FIRST PRIZE:
- Rs. 15,000/- cash prize
- A publication in GNLU Journal of Law and Economics.
- SECOND PRIZE:
- Rs. 10,000/- cash prize
- A publication in GNLU Journal of Law and Economics Blog.
- THIRD PRIZE:
- Rs. 5,000/- cash prize
- A publication in GNLU Journal of Law and Economics Blog.
The deadline for the same is June 15th, 2019, 11:59.
