S.O. 1512(E)— In exercise of powers conferred by Section 4(4) read with Section 4(1) of the Securities and Exchange Board of India Act, 1992 (15 of 1992), the Central Government hereby nominates Shri K.V.R. Murty, Joint Secretary, Ministry of Corporate Affairs as Member of the Securities and Exchange Board of India (SEBI) vice Shri Injeti Srinivas, Secretary, Ministry of Corporate Affairs with immediate effect and until further orders.

[F. No. 2/23/2006-RE]

[Notification dt. 01-04-2019]

Ministry of Finance

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