President of India appoints Justice Prashant Kumar Mishra, senior-most Judge of the Chhattisgarh High Court, to perform his duties of the office of Chief Justice of that High Court with effect from the date of Justice Ajay Kumar Tripathi relinquishes  charge of the office of the Chief Justice of the Chhattisgarh High Court consequent upon his appointment as a Member (Judicial), Lokpal.

[Notification dt. 22-03-2019]

Ministry of Law and Justice

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