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School of Law, CHRIST wins Best Mediator at National Mediation Competition, SLS Pune, 2019

School of Law, CHRIST wins Best Mediator at National Mediation Competition, SLS Pune, 2019

Reported by Anirudh Kulkarni

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Published on March 14, 2019March 17, 2019By Bhumika Indulia

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School of Law, CHRIST’s Lipi Parashar was adjudged as the Best Mediator at the National Mediation Competition, 2019 organized by Symbiosis Law College, Pune.

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Published on November 20, 2023November 20, 2023By Ridhi

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