Proposal for appointment of following six Additional Judges of the Patna High Court, as Permanent Judges of that High Court:

1. Mr Justice Anil Kumar Upadhyay
2. Mr Justice Rajeev Ranjan Prasad
3. Mr Justice Sanjay Kumar
4. Mr Justice Madhuresh Prasad
5. Mr Justice Mohit Kumar Shah and
6. Mr Justice Prakash Chandra Jaiswal

The Committee constituted in terms of the Resolution dated 26th October, 2017 of the Supreme Court Collegium to assess the Judgments of the above-named recommendees, has submitted its report.

In view of the report, the Collegium comprising of Ranjan Gogoi, CJ and S. A Bobde and N.V. Ramana, JJ., resolved to recommend that Mr Justices (1) Anil Kumar Upadhyay, (2) Rajeev Ranjan Prasad, (3) Sanjay Kumar, (4) Madhuresh Prasad, (5) Mohit Kumar Shah, and (6) Prakash Chandra Jaiswal, Additional Judges, be appointed as Permanent Judges of the Patna High Court against the existing vacancies.

Collegium Resolutions

[Dated: 11-03-2019]

Supreme Court of India

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