The Union Cabinet, chaired by the Prime Minister Narendra Modi has approved the draft Homoeopathy Central Council (Amendment) Ordinance, 2019 which seeks to extend the period for reconstitution of the Central Council from existing period of one year to two years so that the tenure of the Board of Governors may be extended for a further period of one year with affect from 17th May, 2019 for exercising the powers and performing the functions of the Central Council of Homoeopathy.

[Source: PIB]

Cabinet

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