School of Law, CHRIST’s  Rahul Bharadwaj of 1st Year BA LLB (Hons)  secured the 3rd Best Paper award in the National Conference on ‘Alternative Dispute Resolution System in India’ held at Saveetha Law School, SIMATS, Chennai on 9th of February, 2019 for the paper ‘Comparative Analysis of Mediation for Tortious Liability in India’.  

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