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BVDU adjudged as runners up Sb Mhase Moot Court Competition, Ahmednagar

BVDU adjudged as runners up Sb Mhase Moot Court Competition, Ahmednagar

Reported by Rupesh Jain

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Law School News Moot Court Achievements & Reports

Published on February 25, 2019February 24, 2019By Bhumika

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A team comprising of Haini Tayal, Deepshikha Saha, Piyush Yadav of New Law College, Bharati Vidyapeeth University adjudged as runners up in Sb Mhase Moot Court Competition, Ahmednagar. Team also won the best memorial award.

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