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Shristi Saraswat (NLUJ) qualified as a mediator, at the quarter finals of VMSCL International Dispute Resolution Competition

Shristi Saraswat (NLUJ) qualified as a mediator, at the quarter finals of VMSCL International Dispute Resolution Competition

Reported by Srishti Rai

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Published on February 17, 2019February 16, 2019By Bhumika Indulia

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Shristi Saraswat, student of National Law Jodhpur qualified as a mediator, at the quarter finals of VMSCL International Dispute Resolution Competition (Lex Infinitum 2019). Shristi participated in the competition held in Goa, in January 2019 and emerged with the 4th highest score.

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