Gujarat National Law University publishes an interdisciplinary journal titled the GNLU Journal of Law, Development and Politics as part of the overall academic and research activity of the University. GJLDP aims to examine the inter-disciplinary aspect between Law, Development and Politics to initiate discussion and analyze the various issues that are being faced by various nations including India and propose solution for the same.

As we proceed to unveil the 9 the volume (1 & 2) issue of the Journal, we invite contribution to the journal in the form of articles, commentaries, original articles, review articles, book reviews, comments and discussion within the aim and scope of the journal.

Click HERE for more details.

law, development and politics

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