Faculty of Law, Aligarh Muslim University in association with Surana & Surana International Attorneys, is proud to announce its annual flagship event- Sir Syed & Surana & Surana National Criminal Law Moot Court Competition, 2019, organized as a tribute and in the fond memory of the founder of Aligarh Muslim University Sir Syed Ahmad Khan.

Venue: Faculty of Law, Aligarh Muslim University, Aligarh-202002
Dates: Friday, 15th March to Sunday, 17th March, 2019
Eligibility: The competition is open for students who are studying LL.B three year or B.A.LL.B five year course during the current academic year. Each team should consist of a minimum of 2 and maximum of 3 members. This number cannot be modified under any circumstances. There shall be 2 speakers and 1 researcher designated for each team.
Registration Deadline: The teams must register online by 20th February, 2019
Registration Fee: The registration fees of Rs.4500 to be paid in the form of Demand Draft (DD) drawn in favour of ‘Dean, Faculty of Law, AMU, Aligarh’ payable at Aligarh from any nationalised bank. Teams will have to register online at www.moot.in
Contact Details: Regarding Queries on Case / Submission of Memorials / Accommodation / Transport / etc.:
 
Faculty Contact:
 
Dr. Mohammad Tariq, Associate Professor & In-charge, Law Society
Faculty of Law, Aligarh Muslim University
Ph: +91-92144 82190
 
Contact of Student Conveners:
 
Mr. Faham Ahmed Khan, Secretary Moot Society, Law Society
Faculty of Law, Aligarh Muslim University
Ph: +91-73511 48801
 
Mr. Suhail Khan, Law Society,
Faculty of Law, Aligarh Muslim University
Ph: +91-92197 82517
For queries regarding registration:
 
Dr. S. Ravichandran, Advocate & Head, Academic Initiatives, Surana & Surana International Attorneys
Moot Court Coordinator
Email: mootcourt@lawindia.com , Ph: 044 – 2812 0000, Fax: 91 – 44 – 2812 0001
Moot Proposition, Click HERE 
Rules and Regulations, click HERE 
Official Website, Click HERE 
Start of Online Registration-   10 January 2019
Last dates for seeking clarification-  15 February 2019
Last date for Online Registration-  20 February 2019
Last date for receiving  copies of Reg. Form / Approval letter-  20 February 2019
Submission of Travel form-  1 March 2019
Last Date for Submission of Memorials
 
One Hard Copy (both appellant/petitioner and respondent)
& Soft Copy by email-  5 March 2019
Submission of Memorials ( Five Hard Copies)
 
During Orientation-  15 March 2019
Orientation-  15 March 2019
Prelims / Quarters-  16 March 2019
Semifinals, Final, Valediction & Prize distribution-  17 March 2019

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *